Citation : 2025 Latest Caselaw 580 Cal/2
Judgement Date : 25 July, 2025
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
WPO/1501/2023
IA NO: GA/1/2025
M/S JAGRUTI COMPONICS P LTD AND ORS
VS
THE KOLKATA MUNICIPAL CORPORATION AND ORS
BEFORE:
The Hon'ble JUSTICE SMITA DAS DE
Date : 25th July, 2025 Appearance:
Mr. Supratick Shayamal, Adv. Ms. Sonali Sengupta, Adv.
Ms. Nisha Das, Adv.
...for the petitioner. Mr. Alak Kumar Ghosh, Adv. Mr. Gopal Chandra Das, Adv.
Ms. Ananya Das, Adv.
... for the KMC.
Mr. Pantu Deb Roy, Adv.
Mr. Subrata Guha Biswas, Adv.
... for the State.
THE COURT:- Written notes of argument filed on behalf of the writ
petitioner and the Corporation filed in Court today be kept with the record.
Hearing is concluded. Judgment is reserved.
[SMITA DAS DE,J]
dg/
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