Sri Sri Iswar Gajalakshmi Mata ... vs Marshall Sons And Company (India) ...
2025 Latest Caselaw 555 Cal/2

Calcutta High Court

Sri Sri Iswar Gajalakshmi Mata ... vs Marshall Sons And Company (India) ... on 24 July, 2025

OD-24
                            ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                            ORIGINAL SIDE

                             EC/309/2019

IA NO: GA/1/2021, GA/2/2021, GA/10/2022, GA/11/2022, GA/12/2024,
  GA/15/2024, GA/16/2025, GA/17/2025, GA/18/2025, GA/19/2025,
                    GA/20/2025, GA/21/2025,
  GA/22/2025, GA/23/2025, GA/24/2025, GA/25/2025, GA/26/2025,
  GA/27/2025, GA/28/2025, GA/29/2025, GA/30/2025, GA/31/2025,
                    GA/32/2025, GA/33/2025,
  GA/34/2025, GA/35/2025, GA/36/2025, GA/37/2025, GA/38/2025,
  GA/39/2025, GA/40/2025, GA/41/2025, GA/42/2025, GA/43/2025,
                    GA/44/2025, GA/45/2025,
  GA/46/2025, GA/47/2025, GA/48/2025, GA/49/2025, GA/50/2025,
  GA/51/2025, GA/52/2025, GA/53/2025, GA/54/2025, GA/55/2025,
                    GA/56/2025, GA/57/2025,
  GA/58/2025, GA/59/2025, GA/60/2025, GA/61/2025, GA/62/2025,
  GA/63/2025, GA/64/2025, GA/65/2025, GA/66/2025, GA/67/2025,
                    GA/68/2025, GA/69/2025,
  GA/70/2025, GA/71/2025, GA/72/2025, GA/73/2025, GA/74/2025,
  GA/75/2025, GA/76/2025, GA/77/2025, GA/78/2025, GA/79/2025,
                    GA/80/2025, GA/81/2025,
   GA/82/2025, GA/83/2025, GA/84/2025, GA/85/2025, GA/86/2025


        SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                               VS
        MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.


  BEFORE:
  The Hon'ble JUSTICE BISWAROOP CHOWDHURY
  Date : 24th July, 2025
                                                                      Appearance:
                                                          Ms. Radhika Singh, Adv.
                                                        Mr. Sourojit Dasgupta, Adv.
                                                            ...for the decree-holders

                                                             Mr. Brajesh Jha, Adv.
                                                          Mr. Noelle Banerjee, Adv.
                                                                 ...for the applicant

                                                            Ms. Nolle Banerjee, Adv.
                                                              Ms. Pritha Basu, Adv.
                                                     Ms. Rajashree Mukherjee, Adv.
                                                             Ms. Jaita Ghiosh, Adv.
                                                           Ms. Siddhi Agarwal, Adv.
                                      For the Applicant in GA-16,17,18,45,61,62,63

                                                         Mr. Amit Kumar Nag, Adv.
                                          2

                                                                           Mr. R. Ray, Adv.
                                                                      Mr. P. Banerjee, Adv.
                                                         Mr. Yubaraj Bhattacharyya, Adv.
                                                For the petitioners in GA-71 to 77 of 2025

                                                                     Ms. Pritha Basu, Adv.
                                                                 Ms. Siddhi Agarwal, Adv.
                                      ...for the applicants in GA-64,65,66,67,79,80,81,82

                                                                                          .

Mrs. Smita Mukherjee, Adv.

...for the Applicants in GA-9,10,11,12,15 of 2022

Mr. Rishad Medora, Adv.

Mr. Bikramjit Mandal, Adv.

...for GA/86/2024

Mr. Sushil Kr. Mishra, Adv.

Mr. Shailendra Kr. Mishra, Adv.

Mrs. Sabnak Laskar, Adv.

...for the Judgment-debtor no.2

Mr. Sunil Kumar Singhania, Adv. For the GA-58,59,60,72,85,86,87 of 2025

Mrs. Iran Hasan, Adv.

Mr. S. Sarawgi, Adv.

Mr. H. Bhawsinghka, Adv.

Mr. S. Kumar Trivedi, Adv.

For Marshall Sons And Company (India) Limited And Ors.

The Court:- Learned Advocates for the parties are present.

Learned Advocate furnishes an Order of the Hon'ble Appeal Court. The

Hon'ble Appeal Court has requested this Bench to decide this matter

preferably within a period of one month from the date fixed. This matter

appears for the first time pursuant to the Order passed by the Hon'ble Appeal

Court.

Let this matter appear on 7th August, 2025 at 2:00 p.m.

The interim order passed earlier stands extended for a period of six

weeks or till further order, whichever is earlier.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)