Soumik Bhattacharjee And Ors vs The Honble High Court At Calcutta And Ors
2025 Latest Caselaw 442 Cal/2

Calcutta High Court

Soumik Bhattacharjee And Ors vs The Honble High Court At Calcutta And Ors on 17 July, 2025

OD - 1
                           IN THE HIGH COURT AT CALCUTTA
                               Constitutional Writ Jurisdiction

                                      ORIGINAL SIDE
                                        WPO/380/2024
                                       IA NO: GA/1/2024
                               SOUMIK BHATTACHARJEE AND ORS
                                              VS
                         THE HONBLE HIGH COURT AT CALCUTTA AND ORS.

BEFORE :
THE HON'BLE JUSTICE PARTHA SARATHI CHATTERJEE

Date : 17th July, 2025
                                                                                 Appearance :
                                                            Mr. Debabrata Saha Roy, Sr. Adv.
                                                            Mr. Rajdeep Bhattacharyya, Adv.
                                                                        Mr. Neil Basu, Adv.
                                                                          ..for the petitioner.

                                                                    Mr. Joydip Kar, Sr. Adv.
                                                                 Mr.Tanoy Chakraborty, Adv.
                                                                            ..for respondent.

The Court : Mr. Saha Roy, learned Senior Advocate, representing the petitioners

and Mr. Kar, learned Senior Advocate, representing the respondents have concluded

their argument.

Judgment reserved.

(PARTHA SARATHI CHATTERJEE, J.)

S.Das/ AR[CR]