Citation : 2025 Latest Caselaw 436 Cal/2
Judgement Date : 17 July, 2025
OD - 1
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
WPO/380/2024
IA NO: GA/1/2024
SOUMIK BHATTACHARJEE AND ORS
VS
THE HONBLE HIGH COURT AT CALCUTTA AND ORS.
BEFORE :
THE HON'BLE JUSTICE PARTHA SARATHI CHATTERJEE
Date : 17th July, 2025
Appearance :
Mr. Debabrata Saha Roy, Sr. Adv.
Mr. Rajdeep Bhattacharyya, Adv.
Mr. Neil Basu, Adv.
..for the petitioner.
Mr. Joydip Kar, Sr. Adv.
Mr.Tanoy Chakraborty, Adv.
..for respondent.
The Court : Mr. Saha Roy, learned Senior Advocate, representing the petitioners
and Mr. Kar, learned Senior Advocate, representing the respondents have concluded
their argument.
Judgment reserved.
(PARTHA SARATHI CHATTERJEE, J.)
S.Das/ AR[CR]
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