Fibre Processors Pvt. Ltd (In Liqn.) vs Om Prakash Bhartia
2025 Latest Caselaw 369 Cal/2

Calcutta High Court

Fibre Processors Pvt. Ltd (In Liqn.) vs Om Prakash Bhartia on 11 July, 2025

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OD-5

                             IN THE HIGH COURT AT CALCUTTA
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                         ORIGINAL SIDE

                                      IA NO. CA/10/2024

                                    In CP/55/1985
                IN THE MATTER OF FIBRE PROCESSORS PVT. LTD (IN LIQN.)
                                          Vs
                               OM PRAKASH BHARTIA
                                         -VS-
                                         O/L

BEFORE :
THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA

Date : 11th July, 2025.

Appearance :

Mr. Ranjan Bachawat, Sr. Adv.

Mr. Anuj Singh, Adv.

Mr. Sourojit Dasgupta, Adv. Mr. Giridhar Dhelia, Adv.

Mr. Yogesh Kr. Sharma, Adv. ...appear.

Mr. Jishnu Saha, Sr. Adv.

Mr. U. S. Menon, Adv.

Mr. Zeeshan Haque, Adv.

Mr. Abhirup Chakraborty, Adv. ...appear.

The Court : - Heard learned senior counsel appearing for the parties. Hearing is

concluded and CA/10/2024 is reserved for judgment.

(SABYASACHI BHATTACHARYYA, J.)

pkd./S.Mandi.