Kamini Ferrous Limited vs Om Shiv Mangalam Builders Private ...
2025 Latest Caselaw 349 Cal/2

Calcutta High Court

Kamini Ferrous Limited vs Om Shiv Mangalam Builders Private ... on 9 July, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OD-4

                              ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                        AP/43/2024
                   KAMINI FERROUS LIMITED
                             VS
      OM SHIV MANGALAM BUILDERS PRIVATE LIMITED AND ANR

BEFORE:
THE HON'BLE JUSTICE SHAMPA SARKAR
Date : July 9, 2025.

                                                                    Appearance:
                                          Mr. Rudraman Bhattacharyya, Sr. Adv.
                                                 Ms. Amrita Panja Moulick, Adv.
                                                    Mr. Sourajit Dasgupta, Adv.
                                                        Mr. Akash Munshi, Adv.
                                                   Mr. Siddharth Banerjee, Adv.
                                                     Ms. Shivangi Agarwal, Adv.
                                                             ... for the petitioner

                                                           Mr. Aritra Basu, Adv.
                                                       Mr. Ritoban Sarkar, Adv.
                                                        Mr. Arka Banerjee, Adv.
                                                      Ms. Surabita Biswas, Adv.
                                                          ... for respondent no.2

The Court : Let this matter appear as "For Orders" in the monthly

list of August, 2025.

In the meantime, parties are at liberty to file their written notes

along with the judgments which they seek to rely upon.

(SHAMPA SARKAR, J.)

TR/