Citation : 2025 Latest Caselaw 213 Cal/2
Judgement Date : 1 July, 2025
OD-9
ORDER SHEET
IA GA. NO. 2 OF 2025
IN
CS NO. 177 OF 2023
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
LEKHA LOHIA ALIAS LEKHA LAKHPATIA
VS
M/S. STELLAR AND ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 1st July, 2025.
Appearance:
Ms. Priyanka Agarwal, Adv.(VC) For plaintiff/petitioner Mr. Ritoban Sarkar, Adv. Mr. Barnik Ghosh, Adv.
For defendants
The Court: This is an application for judgment on admission under the
provisions of Order XII Rule 6 of the Code of Civil Procedure, 1908 (in short CPC) filed
in a suit for recovery of money lent and advanced.
After hearing the parties, it appears that the matter can be more effectively
adjudicated after affording the defendants an opportunity to disclose their stand on
affidavit.
Let affidavit-in-opposition be filed by 18th July, 2025; reply, if any, be filed by
28th July, 2025.
Matter to appear in the monthly list of August 2025 under the heading
"Adjourned Motion".
(ARINDAM MUKHERJEE, J.)
Sb/
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