Citation : 2025 Latest Caselaw 699 Cal/2
Judgement Date : 2 January, 2025
OCD-77
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
AP-COM/577/2024
SRMB SRIJAN PVT. LTD.
VS.
AGGARWAL STEEL INDUSTRIES PVT. LTD. AND ANR.
BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR
Date: 2nd January, 2025.
Appearance:
Mr. Arnab Das, Adv.
Ms. Syeda Romana Sultan, Adv.
Mr. Vaibhav Sharma, Adv.
...for the petitioner
Mr. S.N.Mitra, Sr. Adv.
Mr. Avra Mazumder, Adv.
Ms. Alisha Das, Adv.
Mr. Suman Bhowmik, Adv.
Mr. Samrat Das, Adv.
Ms. Elina Dey, Adv.
Mr. Sourendra Nath Banerjee, Adv.
...for the respondents
The Court : Hearing concluded. Judgment reserved.
(SHAMPA SARKAR, J.)
SD/GB
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