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Jagriti Trade Services Pvt Ltd vs Augustus Avani Land Developers Pvt.Ltd
2025 Latest Caselaw 1232 Cal/2

Citation : 2025 Latest Caselaw 1232 Cal/2
Judgement Date : 18 February, 2025

Calcutta High Court

Jagriti Trade Services Pvt Ltd vs Augustus Avani Land Developers Pvt.Ltd on 18 February, 2025

OCD-5
                                  ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                              COMMERCIAL DIVISION
                                  ORIGINAL SIDE

                             EC-COM/127/2024
                           [OLD NO EC/212/2014]
                              IA NO: GA/1/2020
                            (Old No: GA/39/2020)
                      JAGRITI TRADE SERVICES PVT LTD
                                      VS
                  AUGUSTUS AVANI LAND DEVELOPERS PVT.LTD

   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO

Date : February 18, 2025.

Appearance:

Mr. Aman Hingonani, Sr. Adv.

Ms. Debjani Mitra, Adv. Mr. Mr. Rajat Dutta, Adv.

...for the Decree Holder.

Mr. Mainak Bose, Sr. Adv.

Mr. Sarosij Dasgupta, Adv.

Ms. Pubali Sinha Chowdhury, Adv.

...for the Judgment Debtor.

The Court: Mr. Aman Hingonani, learned Senior Advocate appearing

for the Decree Holder.

Mr. Mainak Bose, learned Senior Advocate appearing for the Judgment

Debtor.

Counsel for the Judgment Debtor has argued at length in reply. But

due to paucity of time, hearing could not be completed.

It is found from the records that the matter already fixed on tomorrow

i.e. 19.02.2025 at 11:30 a.m.

Let the matter appear on 19th February, 2025 at 11:30 a.m.

(KRISHNA RAO, J.)

A Dey/gb.

 
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