Mahua Bhaumik And Anr vs Ugro Capital Limited
2025 Latest Caselaw 3293 Cal/2

Calcutta High Court

Mahua Bhaumik And Anr vs Ugro Capital Limited on 9 December, 2025

         ORDER                                                        OCD-4
                        IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                              AP-COM/908/2025
                           MAHUA BHAUMIK AND ANR
                                    VS
                            UGRO CAPITAL LIMITED

BEFORE
HON'BLE JUSTICE GAURANG KANTH
Date: December 09, 2025.



                                                                          Appearance:-
                                                             Mr. kumarjit Banerjee, Adv.
                                                                          ...for petitioner.
                                                                  Mr. K. K. Pandey, Adv.
                                                                       ...for respondent.

The Court:- Hearing concluded. Judgment reserved.

(GAURANG KANTH, J.)

R. D. Barua