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Utkarsh India Limited vs Buildstar Infra Private Limited
2025 Latest Caselaw 2315 Cal/2

Citation : 2025 Latest Caselaw 2315 Cal/2
Judgement Date : 29 April, 2025

Calcutta High Court

Utkarsh India Limited vs Buildstar Infra Private Limited on 29 April, 2025

OCD-21

                               ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                             EC-COM/178/2025

                         UTKARSH INDIA LIMITED
                                  VS
                    BUILDSTAR INFRA PRIVATE LIMITED

BEFORE :
The Hon'ble JUSTICE KRISHNA RAO
Date : April 29, 2025
                                                                 Appearance :
                                                   Mr. Aurin Chakraborty, Adv.
                                                       Mr. Dwip Raj Basu, Adv.
                                                        ...for the decree holder

      1.

Mr. Aurin Chakraborty, learned Counsel, is appearing for the

decree holder.

2. Counsel for the decree holder has filed the present execution case

for execution of the judgement and decree passed by this Court

dated 10th September, 2024.

3. It is found from record that the judgment debtor has also filed an

appeal against judgement and decree but the judgement debtor

has not obtained any order of stay.

4. Judgement debtor is directed to file affidavit of assets within three

weeks.

5. List this matter on 11th June, 2025.

(KRISHNA RAO, J.)

Sbghosh

 
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