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S.K. Surana (Huf) Represted By Its Karta ... vs Pankaj Shah
2025 Latest Caselaw 2215 Cal/2

Citation : 2025 Latest Caselaw 2215 Cal/2
Judgement Date : 17 April, 2025

Calcutta High Court

S.K. Surana (Huf) Represted By Its Karta ... vs Pankaj Shah on 17 April, 2025

OD-56
                              ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                               EC/285/2018
                             WITH CS/53/2016
                             IA NO: GA/1/2025

  S.K. SURANA (HUF) REPRESTED BY ITS KARTA SHANTI KUMAR SURANA
                                VS
                            PANKAJ SHAH
   BEFORE:
   The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : April 17, 2025.

Appearance:

Mr. Jai Kumar Surana, Adv.

Mr. Abhimonyu Roy, Adv.

For the plaintiff.

Mr. Prantik Gorai, Adv.

Mr. Atanu Bhattacharya, Adv.

The Court:- Learned Advocate for the decree holder, learned advocate

for the intervener and learned advocate for the judgment debtor are present.

As the personal appearance of the judgment debtor was dispensed with by

the order dated March 27, 2025, and in paragraph 6 of the said order the

judgment debtor was directed to remain present in the Court on the

adjourned date, this Court modifies paragraph 6 of the order dated March 27,

2025. Accordingly, personal appearance of the judgment debtor Pankaj Shah

is dispensed with.

Let the matter appear on 22nd April, 2025.

(BISWAROOP CHOWDHURY, J.)

gb.

 
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