Susmita Ghosh vs The State Of West Bengal & Ors
2024 Latest Caselaw 5025 Cal

Calcutta High Court (Appellete Side)

Susmita Ghosh vs The State Of West Bengal & Ors on 26 September, 2024

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

26.09.2024
 Ct. 23
 D/L 2
  ab

                     IN THE HIGH COURT AT CALCUTTA
                   CONSTITUTIONAL WRIT JURISDICTION
                           APPELLATE SIDE

                              WPA 14779 of 2024

                                Susmita Ghosh
                                      -Vs-
                        The State of West Bengal & Ors.

             Mr. Firdous Samim,
             Ms. Gopa Biswas,
             Ms. Payel Shome,
             Ms. Sampriti Saha
                                              .... for the petitioner
             Mr. Biswabrata Basu Mallick,
             Mr. Gourav Das,
             Mr. Prasanta Behari Mahat
                                               ... for the State

             Ms. Piyali Sengupta,
             Mr. Souvik Ghosh
                                                ... for the PSC
             Mr. Ranjay De,
             Mr. Basabjit Banerjee,
             Mr. Adityajit Abel Bolse
                                 ... for the respondent nos. 6 to 8

Hearing concluded and judgment reserved.

(Arindam Mukherjee, J.)