(Ad) Kanai Karmakar & Ors vs Mr. Dipayon Roy
2024 Latest Caselaw 4694 Cal

Calcutta High Court (Appellete Side)

(Ad) Kanai Karmakar & Ors vs Mr. Dipayon Roy on 12 September, 2024

Author: Debangsu Basak

Bench: Debangsu Basak

                 DL-6 wt 7

                 12.09.2024
                                             CPAN 1495 of 2024
                 Court No.26
                 (AD)                      Kanai Karmakar & Ors.
                                                    Vs.
                               Mr. Dipayon Roy, The Executive Engineer, Public
                                   Health Engineering Directorate and Ors.
                                                     in
                                              MAT 430 of 2024

                                       The State of West Bengal & Ors.
                                                     Vs.
                                              Akbor Ali & Ors.

                                                   With
                                              MAT 429 of 2024

                                       The State of West Bengal & Ors.
                                                     Vs.
                                             Ranjit Saha & Ors

                                  Mr. Rahul Karmakar
                                  Mr. Sourav Guchhait
                                                   ... for the applicants/petitioners


                               1.

Petitioners complain of violation of the judgment

and order dated July 4, 2024.

2. Learned Advocate appearing for the petitioners

submits that, although, petitioners received a

diary number with regard to Special Leave Petition

directed against the judgment and order dated

July 4, 2024, nonetheless, the appellants are not

taking steps in such proceedings.

3. Appellants are also not complying with the

judgment and order dated July 4, 2024.

4. Since the contempt petition is appearing for the

first time, it would be appropriate to direct the

petitioners to serve a copy of the contempt

petition upon the alleged contemnors.

Signed By :

ABHIJIT DAS High Court of Calcutta 12 th of September 2024 04:15:35 PM

5. In addition to the alleged contemnors, petitioners

will also serve a copy of the contempt application

upon the learned Government Pleader who is

requested to ensure that the alleged contemnors

are represented, on the next date.

6. List the contempt petition on September 18, 2024.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

Signed By :

ABHIJIT DAS High Court of Calcutta 12 th of September 2024 04:15:35 PM