M/S. Citicorp Finance (India) Ltd vs Ravi Udyog (P) Ltd. & Anr
2024 Latest Caselaw 2991 Cal/2

Calcutta High Court

M/S. Citicorp Finance (India) Ltd vs Ravi Udyog (P) Ltd. & Anr on 23 September, 2024

OD 6
                        IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                              IA NO. GA/2/2024
                                In EC/4/2009
                     M/S. CITICORP FINANCE (INDIA) LTD.
                                      Vs
                        RAVI UDYOG (P) LTD. & ANR.

BEFORE:
THE HON'BLE JUSTICE BIVAS PATTANAYAK

Date: 23rd September, 2024.

APPEARANCE:

Ms. Ankita Singh,Adv.

...for the decree-holder

Ms. Nilanjana Adhya,Adv.

Mr. Arindam Paul,Adv.

Ms.Debarati Das,Adv.

...for the petitioner/judgment-debtor.

Mr. A. Mitra,Adv./Receiver.

The Court: Supplementary affidavit filed in terms of the Order dated 5th

September,2024 is taken on record.

Ms. Nilanjana Adhya, Learned Advocate for the petitioner/judgment-

debtor submits that the judgment-debtor Mr. Dipak Kumar Loyalka though

was present in morning session in terms of the direction issued by this Court

on 5th September, 2024, however, due to his age related predicament, he has to

leave the Court.

Mr. Aniruddha Mitra, Learned Receiver seeks to file a report.

Let such report be filed by the returnable date.

Mr. Dipak Kumar Loyalka is directed to remain present on the returnable

date.

List this matter on 4th November, 2024.

(BIVAS PATTANAYAK, J.)

S. Akhtar/s.chandra ARCR