P. G. And W. Sawoo Private Limited vs Union Of India
2024 Latest Caselaw 2889 Cal/2

Calcutta High Court

P. G. And W. Sawoo Private Limited vs Union Of India on 10 September, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OD-22
                                       ORDER SHEET

                                        EC/56/2024

                           IN THE HIGH COURT AT CALCUTTA
                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                    ORIGINAL SIDE

                    P. G. AND W. SAWOO PRIVATE LIMITED
                                     VS
       UNION OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE


    BEFORE:
    The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date: 10th September, 2024.

Appearance:

Mr. Suchayan Banerjee, Adv.

..for the petitioner

The Court: In order to enable learned counsel for the petitioner to cite a

relevant judgment on whether the matter is maintainable before the Commercial

Division or the Ordinary Original Division of this Court, let the matter stand over

for the day.

(SABYASACHI BHATTACHARYYA, J.)

bp./R.Bhar