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Ceramist Multipurpose Cold Storage & ... vs Canara Bank Mid Corporate Branch
2024 Latest Caselaw 2869 Cal/2

Citation : 2024 Latest Caselaw 2869 Cal/2
Judgement Date : 9 September, 2024

Calcutta High Court

Ceramist Multipurpose Cold Storage & ... vs Canara Bank Mid Corporate Branch on 9 September, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OCD-1
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Commercial Division]


                               IA NO. GA-COM/5/2024
                               [OLD NO CS/128/2018]
                                In CS-COM/122/2024

                CERAMIST MULTIPURPOSE COLD STORAGE & ORS.
                                    Vs
                CANARA BANK MID CORPORATE BRANCH, KOLKATA


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 9th September, 2024.

Appearance:

Mr. Suddhasatva Banerjee, Adv.

Mr. Gourav Kr. Das, Adv. Mr. Mahesh Joshi, Adv.

...for the plaintiffs

The Court:- Written notes of arguments and compliance of Judgments are

filed by both the Advocates.

Fix on 17th September, 2024 for further hearing.

(SUGATO MAJUMDAR, J.)

D.Ghosh AR(CR)

 
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