Piyush Bhartia vs Arun Kumar Kedia
2024 Latest Caselaw 2857 Cal/2

Calcutta High Court

Piyush Bhartia vs Arun Kumar Kedia on 5 September, 2024

ORDER SHEET

                                                                                  OD-17
                                  IA No. GA/1/2024
                                          In
                                     EC/33/2024

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION


                                    PIYUSH BHARTIA
                                        VERSUS
                                   ARUN KUMAR KEDIA


  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK
  Date: 5th September, 2024.
                                                                              Appearance:
                                                              Mr. Aurin Chakraborty, Adv.
                                                                Mr. Pradip Sancheti, Adv.
                                                                    For the decree-holder.

                                                                   Mr. A. Agarwalla, Adv.
                                                                  Mr. Varun Kothari, Adv.
                                                                    Ms. D. Mukherji, Adv.
                                                                 For the judgment debtor.

       The Court :- Mr. Chakraborty, learned Advocate for the respondent/decree-

holder, seeks to file opposition to the application of the judgment debtor.

Let such affidavit in opposition be filed within a period of two weeks from

date. Affidavit in reply thereto, if any, be filed within a week thereafter.

List this matter after three weeks.

(BIVAS PATTANAYAK, J.)

snn.