Subrota Sircar vs Surajit Mitra And Anr
2024 Latest Caselaw 2828 Cal/2

Calcutta High Court

Subrota Sircar vs Surajit Mitra And Anr on 4 September, 2024

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OD - 16

                       IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE

                              IA NO. GA/2/2024
                              In CS/7/2024
                              SUBROTA SIRCAR
                                   Vs
                              SURAJIT MITRA AND ANR

BEFORE :
THE HON'BLE JUSTICE KRISHNA RAO

Date : 4TH September, 2024 Appearance :

Mr. Jaydip Kar, Sr. Adv.

Mr. Malay Kumar Ghosh, Sr. Adv.

Mr. Debdeep Sinha, Adv.

..for the plaintiff/petitioner.

Mr. Debjit Mukherjee, Adv.

Mr. Saikat Chatterjee, Adv.

Mr.Surajit Basu, Adv.

Ms. Jasika Alam, Adv.

...for the defendant no.1.

The Court : Mr.Jaydip Kar appearing for the

plaintiff/petitioner and Mr. Debjit Mukherjee appearing for the

defendant no.1. The plaintiff has filed an application GA/2/2024

praying for judgment upon admission. Counsel for the defendant

no.1 prays for time to file affidavit in opposition.

Let affidavit in opposition be filed within three weeks from

date; reply thereto, if any, be filed within two weeks

thereafter. Let this matte appear on 7 th November, 2024.

(KRISHNA RAO, J.) sd/