Fox And Mandal vs Somabrata Mandal And Ors
2024 Latest Caselaw 2812 Cal/2

Calcutta High Court

Fox And Mandal vs Somabrata Mandal And Ors on 3 September, 2024

OCD-17                   IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

                              CS-COM/408/2024
                            [OLD NO CS/178/2022]
                      IA NO: GA/1/2022, GA-COM/6/2024


                             FOX AND MANDAL
                                    VS
                         SOMABRATA MANDAL AND ORS


BEFORE:
The Hon'ble JUSTICE KRISHNA RAO

Date: 3rd September, 2024.

Appearance:

Mr. Soumyo Roy Chowdhury, Adv.

Ms. S. Mitra, Adv.

Ms. Deepti Priya, Adv.

... for the plaintiff.

Mr. Indranil Munshi, Adv.

Ms. Vedika Bhotika, Adv.

Ms. Anushka Sarkhel, Adv.

... for the defendant no.1.

The Court : Mr. Soumya Roy Chowdhury, learned Advocate appears for

the plaintiff and Mr. Indranil Munshi, learned Advocate appears for defendant

no.1.

Defendant no.1 had filed an application being GA-COM/6/2024 praying

for dismissal of suit and vacating of the orders and allied prayers. Counsel for

the respective parties concluded their arguments.

Counsel for the defendant no.1 prays for time to file written notes of

argument incorporating judgments.

In view of the submissions made by learned Counsel for the defendant

no.1, parties are directed to file their written notes of argument within 10 days.

List the matter on 17th September, 2024 under the hearing 'To Be

Mentioned' only for the purpose of filing written notes of argument.

(KRISHNA RAO, J.)

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