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Union Of India vs M/S. Jay Bharat Construction
2024 Latest Caselaw 2788 Cal/2

Citation : 2024 Latest Caselaw 2788 Cal/2
Judgement Date : 2 September, 2024

Calcutta High Court

Union Of India vs M/S. Jay Bharat Construction on 2 September, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

O-20 & 21
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                   AP/780/2012

                                UNION OF INDIA
                                     VS
                        M/S. JAY BHARAT CONSTRUCTION

                                    EC/3/2024

                          JAY BHARAT CONSTRUCTION
                                     VS
                               UNION OF INDIA


BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
Date : 2nd September, 2024

                                                                             Appearance:
                                                                Ms. Aparna Banerjee, Adv.
                                                                           ...for petitioner

                                                                   Ms. Swapna Paul, Adv.
                                                                        ...for respondent.

The Court:- Heard learned Counsel for the parties. Written notes of

arguments filed by the petitioner be kept on record.

Hearing is concluded and judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.)

SK.

 
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