20 Cube Logistics Solutions Pvt Ltd vs Paramoount Niryaat Pvt Ltd
2024 Latest Caselaw 3150 Cal/2

Calcutta High Court

20 Cube Logistics Solutions Pvt Ltd vs Paramoount Niryaat Pvt Ltd on 5 November, 2024

OCD-7
                                ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                            IA No. GA-COM/1/2024
                             CS-COM /696/2024

                     20 CUBE LOGISTICS SOLUTIONS PVT LTD
                                     VS
                         PARAMOOUNT NIRYAAT PVT LTD

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date: November 5, 2024.

Appearance :

Mr. Souradeep Banerjee, Adv.

Mr. Dwip Raj Basu, Adv.

... for the plaintiff

The Court: Mr. Souradeep Banerjee, learned counsel, is appearing

for the plaintiff.

Plaintiff has filed the present application being GA-COM/1/2024

praying for judgment upon admission. Counsel for the plaintiff has

concluded his argument.

Counsel for the defendant submits that due to death of the father

of the appearing counsel for the defendant, he is not in a position to appear

before this Court and prays for adjournment.

In view of the circumstances, the case is adjourned.

Let the matter appear on 12th November, 2024 under the same

heading as part heard.

(KRISHNA RAO, J.) DB