Bajrang Lal Agarwal vs Ravi Kant Agarwal
2024 Latest Caselaw 2231 Cal/2

Calcutta High Court

Bajrang Lal Agarwal vs Ravi Kant Agarwal on 1 July, 2024

OD-36

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                EC/336/2023
                            IN THE MATTER OF :
                           BAJRANG LAL AGARWAL
                                    VS
                            RAVI KANT AGARWAL

BEFORE:

The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 1st July, 2024.

Appearance:

Mr. Satadeep Bhattacharyya, Adv.

Mr. Uttam Sharma, Adv.

Ms. Vrinda Kedia, Adv.

For decree holder

THE COURT: Mr. Satadeep Bhattacharyya, learned advocate

appearing for the decree holder informs the Court that talks of settlement are

going on. He seeks accommodation.

The judgment debtor is unrepresented.

List this matter in the monthly list of August 2024.

[BIVAS PATTANAYAK, J.]

sb/