Nandam Denim Ltd vs Fair Washing Ltd. And Ors
2024 Latest Caselaw 2228 Cal/2

Calcutta High Court

Nandam Denim Ltd vs Fair Washing Ltd. And Ors on 1 July, 2024

OD-22

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                 EC/230/2021
                               IA NO. GA/1/2022
                              IN THE MATTEROF :
                             NANDAM DENIM LTD.
                                       VS
                         FAIR WASHING LTD. AND ORS.

BEFORE:

The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 1st July, 2024.

                                                                       Appearance:

                                                          Mr. Sourjya Roy, Adv.
                                         For Sonali Bank Ltd./ Respondent no.3.

THE COURT: Mr. Sourjya Roy, learned advocate appearing for

judgment debtor no.3-Sonali Bank Ltd. submits that the cheque in terms of

order dated 13th May, 2024 amounting to Rs.3,16,585/-, which is the

remaining amount, is already ready to be handed over to the decree holder.

None appears on behalf of the decree holder.

In view of the above, list this matter on 9 th July, 2024.

[BIVAS PATTANAYAK, J.]

sb/