The Kolkata Municipal ... vs Medinet Services Private Limited ...
2023 Latest Caselaw 6639 Cal

   D/L
Item No. 63
29.09.2023
  KOLE
                               MAT 1530 of 2023

                 The Kolkata Municipal Corporation & Ors.
                                 -Vs.-
                  Medinet Services Private Limited & Ors.

              Mr. Kishore Datta,
              Mr. G. Mitra,
              Mr. Swapan Debnath
                                                         ... for the appellants.

              Mr. Arindam Banerjee,
                                                  ... for the respondent no. 1.

Mr. Satyajit Takuldar, Ms. P. Karmakar, ... for the KMDA.

We have gone through the judgment and order

impugned in this appeal. Accommodation is sought for on

behalf of Mr. Kishore Datta, learned Senior Advocate,

representing the appellant-Corporation.

Let this matter be listed again on 06.10.2023.

Learned Advocate for the respondent/writ petitioner

says all papers that were available before the learned Single

Judge have not been included in the paper book filed by the

appellants. The writ petitioner will be at liberty to file

supplementary paper book incorporating such papers as may

have been left out from the paper book filed in the appeal.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)