M/S. Haldia Steels Limited vs The State Of West Bengal & Anr
2023 Latest Caselaw 6506 Cal

   19-20
25.09.2023

Court No.237 pg.

IN THE HIGH COURT AT CALCUTTA CRIMINAL REVISIONAL JURISDICTION APPELLATE SIDE

CRR 425 of 2016

M/s. Haldia Steels Limited Vs.

The State of West Bengal & Anr.

with CRR 426 of 2016 IA No. CRAN 2 of 2016 (CRAN 1732 of 2016)

M/s. Haldia Steels Limited Vs.

The State of West Bengal & Anr.

Mr. Sandipan Ganguly, Sr. Advocate Ms. Manasmita Mukherjee Mr. Rahul Ganguly Mr. Pankaj Agarwal Ms. Champa Pal ... For the petitioner in CRR 425 of 2016 Mr. Rahul Ganguly Ms. Manasmita Mukherjee Mr. Pankaj Agarwal Ms. Champa Pal ... For the petitioner in CRR 426 of 2016 Mr. Imran Ali Ms. Debjani Sahu ... For the State in CRR 425 of 2016 Mr. Bidyut Kumar Roy Ms. Debjani Shau ... For the State in CRR 426 of 2016 Mr. Sachit Talukdar Mr. Anirudhya Dutta ... For the opposite party no.2 in both CRRs

Both the case diaries in respect of both the revisional applications are kept with the record.

Hearing concluded and judgment reserved.

(Bibhas Ranjan De, J.)