Asis Chaudhuri vs The Union Of India & Ors
2023 Latest Caselaw 6394 Cal

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     21.09.2023
                                       RVW 139 of 2022
                                             In
                                       FMA 432 of 2021

                                      Asis Chaudhuri
                                            Vs.
                                 The Union of India & Ors.

                  Mr. Avijit Ghoshal
                                                      ... ... for the applicant
                  Mr. D.K. Kundu
                  Mr. A. Basu
                                                ... ... for the respondent no.3

Mr. Victor Chatterjee Mr. Hare Krishna Haldar Mr. Koushik Bhattacharyya ... ... for the respondent no.4

Learned counsel appearing for the parties file

written notes of arguments.

Let the written notes of arguments be kept with the

record.

Reserved for judgment.

(Shampa Dutt (Paul), J.) (Rajarshi Bharadwaj, J.)