Boldepota Aminia Senior Madrasah vs Md. Nurul Amin & Ors
2023 Latest Caselaw 6386 Cal

21.09.2023
 SL No.58
Court No.8
   (gc)




                            MAT 540 of 2023
                             CAN 1 of 2023

                      The Teacher in Charge,
                 Boldepota Aminia Senior Madrasah
                                Vs.
                       Md. Nurul Amin & Ors.


                           Mr. Shaunak Ghosh
                           Mr. Anindya Sundar Das,
                                                     ...for the Appellant.



                   1.

The appeal was filed without certified copy

showing urgency on 22nd March, 2023.

2. However, no attempt was made to list this

matter.

3. The certified copy of the impugned order has also

not been filed in the meantime.

4. Let this matter be listed in the Combined

Monthly List of January, 2024 with the

certified copy of the judgment and the revised

report.

(Prasenjit Biswas, J.) (Soumen Sen, J.)