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Rabindra Nath Ghanty & Anr vs State Of West Bengal & Ors
2023 Latest Caselaw 6253 Cal

Citation : 2023 Latest Caselaw 6253 Cal
Judgement Date : 18 September, 2023

Calcutta High Court (Appellete Side)

Rabindra Nath Ghanty & Anr vs State Of West Bengal & Ors on 18 September, 2023

    2
18.09.2023

ssi

Ct 14 WPA 33661 of 2013

Rabindra Nath Ghanty & anr.

-vs-

State of West Bengal & ors.

Mr. Tarun Kumar Das Mr. Sujit Bhunia ...for the petitioners

Mr. L. M. Mahata Mr. Rudranil De ..for the State Ms. Manika Roy Mr. Sabyasachi Roy ...for the NHAI

Written note of submissions filed on behalf of the State

is taken on record.

The hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

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