Food Corporation Of India vs Union Of India & Ors
2023 Latest Caselaw 6244 Cal

Citation : 2023 Latest Caselaw 6244 Cal
Judgement Date : 18 September, 2023

Calcutta High Court (Appellete Side)

Food Corporation Of India vs Union Of India & Ors on 18 September, 2023

 18.09.2023
         20
AN/Ct. No.550
                                       WPA 19482 of 2023


                             Food Corporation of India
                                           versus
                                    Union of India & ors.


                Mr. Devajyoti Barman
                Ms. Sanjukta Basu Mallick
                                                    ... for the petitioner

                Mr. Ajit Kumar Mishra
                Mr. Abhishek Dey
                                                    ... for respondent nos. 1-3

Heard learned counsel for the respective parties

at length.

Hearing is concluded. Judgment stands

reserved.

(Raja Basu Chowdhury, J.)

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