C Doctor And Company Pvt. Ltd vs Indure Pvt. Ltd
2023 Latest Caselaw 2758 Cal/2

OCD-113 & 114
                             ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE
                          (Commercial Division)

                               EC/4/2021
                      IA NO: GA/1/2022, GA/2/2023

                   C DOCTOR AND COMPANY PVT. LTD.
                               Versus
                          INDURE PVT. LTD.

                                  WITH

                               AP/461/2022
                            IA NO: GA/1/2022

                           INDURE PVT. LTD.
                               Versus
                      C DOCTOR AND CO. PVT. LTD.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 29th September, 2023.

Appearance:

Mr. Soumabho Ghose, Adv.

Ms. Sonia Sharma, Adv.

...for the decree-holder

Mr. Debnath Ghosh, Adv.

Mr. Biswaroop Mukherjee, Adv.

Mr. Arkodeb Sinha, Adv.

...for the award-debtor

The Court: Learned counsel appearing for the judgment-debtor places an

order of the NCLT, New Delhi of 12th September, 2023 staying the order of

moratorium dated 5th September, 2023.

Although the order does not reflect the submission made by learned

counsel appearing for the judgment-debtor, the Court takes the counsel's word

that the moratorium in respect of the judgment-debtor has been stayed.

Counsel wishes to argue the point of maintainability of the execution

application on the next date on the ground that the assets of the judgment-

debtor are located outside the jurisdiction of this Court.

List this matter on 13th October, 2023, as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

sg/R.Bhar