Poonawalla Fincorp Limited vs Vinod Tulsidas Binzade And Anr
2023 Latest Caselaw 2754 Cal/2

OD-5
                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/317/2021

                      POONAWALLA FINCORP LIMITED
                                  VS
                    VINOD TULSIDAS BINZADE AND ANR.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 29th September, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

...for the award-holder

The Court:- List this matter on 16th November, 2023.

The Advocate-on-Record of the award-holder shall file further evidence

on service on the judgment-debtors

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)