Citation : 2023 Latest Caselaw 2753 Cal/2
Judgement Date : 29 September, 2023
OCD-20
ORDER SHEET
AP/473/2021
IA NO: GA/1/2021, GA/2/2022
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
DAMODAR VALLEY CORPORATION
VS
BLA PROJECTS PVT LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 29th September, 2023.
Appearance:
Mr. Ratnanko Banerji, Sr. Adv.
Ms. Vineeta Meharia, Adv.
Mr. Kanishk Kejriwal, Adv.
Mr. Amit Meharia, Adv.
Ms. Paramita Banerjee, Adv.
Ms. Subika Pal, Adv.
Ms. Amrita Das, Adv.
...for the petitioner
Mr. Debdeep Sinha, Adv.
...for the respondent
The Court: Learned counsel appearing for the petitioner has wrapped up
the hearing as requested and clarified some of the points raised by the Court.
List this matter on 18th October, 2023 under the heading 'For Judgment'.
The judgment will be on GA/2/2022 which is an application filed by the
respondent questioning the jurisdiction of this Court to entertain the matter.
(MOUSHUMI BHATTACHARYA, J.) sg/R.Bhar
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