Berger Paints India Limited vs Jsw Paints Private Limited
2023 Latest Caselaw 2725 Cal/2

OCD-4
                                  ORDER SHEET

                                   CS/64/2020
                                IA No. GA/1/2020

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                               [Commercial Division]

                        BERGER PAINTS INDIA LIMITED
                                   -VS-
                        JSW PAINTS PRIVATE LIMITED

      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO
      Date : September 27, 2023.
                                                                          Appearance:
                                                       Mr. Surojit Nath Mitra, Sr. Adv.
                                                             Mr. Sayantan Basu, Adv.
                                                           Mr. Sourav Sengupta, Adv.
                                                                  Mr. Aman Baid, Adv.
                                                                      ...for the plaintiff

                                                             Mr. Debnath Ghosh, Adv.
                                                            Ms. Vaibhavi Pandey, Adv.
                                                       ...for the defendant/respondent

The Court: Mr. Surojit Nath Mitra, learned Senior Advocate, is

appearing for the plaintiff.

Mr. Debnath Ghosh, learned Advocate, is appearing for the

defendant.

Counsel for the respondent has argued at length and prayed for time

to distinguish the judgment cited by the petitioner.

In view of the submission made by the counsel for the respondent,

let the matter appear on 29th September, 2023.

(KRISHNA RAO, J.)

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