Axis Bank Ltd vs Md.Rizwan Khan & Anr
2023 Latest Caselaw 2723 Cal/2

OD-7, 8 & 24
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                               EC/608/2018

                             AXIS BANK LTD
                                   VS
                         MD.RIZWAN KHAN & ANR.

                               EC/610/2018

                           AXIS BANK LIMITED
                                  VS
                         MD RIZWAN KHAN & ANR

                               EC/607/2018

                            AXIS BANK LIMITED
                                   VS
                          RIZWAN KHAN & ANR

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th September, 2023.

Appearance:

Mr. Prabhat Kr. Srivastawa, Adv.

Ms. Ankita Singh, Adv.

...for the award-holder

Mr. Priyankar Saha, Adv.

Ms. S. Mukherjee, Adv.

Mr. L. R. Mondal, Adv.

...for the judgment-debtors

The Court : The judgment debtors are represented and pray that

copies of the pleadings be served on them.

The award-holder is directed to serve a copy of the execution

application alongwith the Tabular Statement on the Advocates appearing

on behalf of the award-debtors forthwith.

Let these matters appear on 4th October, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag