M/S. Abhijeet Projects Ltd vs Yogesh Khanna
2023 Latest Caselaw 2712 Cal/2

OD 1 to 3


                                ORDER SHEET


                     IN THE HIGH COURT AT CALCUTTA
                      CIVIL APPELLATE JURISDICTION
                              ORIGINAL SIDE

                              APO/12/2023
                                  WITH
                              CP/572/2014
                           IN THE MATTER OF:
                     M/S. ABHIJEET PROJECTS LTD.
                                VERSUS
                            YOGESH KHANNA
                                VERSUS
            THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA

                                APO/14/2023

            M/S. TOTAL PLASTIC SOLUTIONS PVT. LTD. (IN LIQN)
                                 -AND-
                  M/S. DURGA TRADING CORPORATION
                                   VS
                   THE OFFICIAL LIQUIDATOR AND ANR.

                                APO/35/2023

               M/S. SHREE PANCHAMUKHI ENTERPRISES
                                 VS
       THE O/L APPOINTED IN M/S. CORPORATE ISPAT ALLOYS LTD.



  BEFORE:
  The Hon'ble JUSTICE SOUMEN SEN

AND The Hon'ble JUSTICE UDAY KUMAR

Date: 26th September, 2023.

Appearance:

Mr. Deepak Kumar Singh, Adv.

Ms. Saptamita Pramanick, Adv. ...for the Applicant (APO/14/2023 & CP /419/2023)

The Court: This matter has come at the instance of the Department for

correction of the judgment dated 16th August, 2023 read with the order dated 6th

September, 2023.

In the second paragraph second line of the order CP Number has been

wrongly mentioned as 'CP/896/2013' instead of 'CP/896/2016'.

Let this correction be incorporated in the judgment dated 16th August,

2023 and in the order dated 6th September, 2023.

The server copy shall be corrected accordingly.

(SOUMEN SEN, J.)

(UDAY KUMAR, J.)

B.Pal