Citation : 2023 Latest Caselaw 2702 Cal/2
Judgement Date : 26 September, 2023
OD-10
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC/309/2019
IA NO: GA/1/2021, GA/2/2021, GA/3/2021, GA/4/2021, GA/5/2021,
GA/6/2021, GA/7/2021, GA/8/2021, GA/9/2022,
GA/10/2022, GA/11/2022
SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
VS
MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 26th September, 2023.
Appearance:
Mr. Rajarshi Dutta, Adv. Mr. Chanchan Kumar Dutt, Adv.
Mr. Krishna Mullick, Adv. ...for the decree-holder. Mr. Jishnu Chowdhury, Adv. Mr. Sanjeev Kumar Trivedi, Adv.
Ms. Iran Hasan, Adv.
Mr. Sanket Sarawgi, Adv. ...for the judgment-debtor no.1.
Mr. Ranjan Deb, Sr. Adv. Mr. Daya Shankar Mishra, Adv. Mr. Sushil Kumar Mishra, Adv. Mr. Rohitendra Chandra Deb, Adv. Mr. Shailendra Kumar Mishra, Adv. ...for the judgment-debtor no.2. Mr. Sagar Bandopadhyay, Adv. Mr. Rudraman Bhattacharyya, Adv.
Mr. Ratul Das, Adv.
Mr. Tamoghna Saha, Adv. Ms. Aparupa Ghosal, Adv. Ms. Saberi Saha, Adv.
...for the added party.
Re.: GA/9/2022
The Court: Heard the applicant.
List the matter for further hearing on 9 October, 2023.
(RAVI KRISHAN KAPUR, J.)
s.pal
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