Prathyusha-Amr Jv vs Orissa Steel Expressway Private ...
2023 Latest Caselaw 2695 Cal/2

OCD-3
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

                              AP/863/2022
                           PRATHYUSHA-AMR JV
                                  VS
                ORISSA STEEL EXPRESSWAY PRIVATE LIMITED

                                       Wt4

                              AP/370/2023
                          PRATHYUSHA-AMR JV
                                  VS
                ORISSA STEEL EXPRESSWAY PRIVATE LIMITED

      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 25th September , 2023.
                                                                       Appearance:
                                                        Mr. Sourojit Dasgupta, Adv.
                                                     Mr. Vishwarup Acharyya, Adv.
                                                                 ...for the petitioner

                                                    Mr. Sarvapriya Mukherjee, Adv.
                                                              Mr. Aritra Basu, Adv.
                                                          Mr. Sanket Sarawgi, Adv.
                                                               ...for the respondent

The Court: The judgment was to be delivered by the Court on 6th October,

2023.

Since the judgment has already been written, list these matters on 27th

September, 2023 under the heading "For Judgment".

(MOUSHUMI BHATTACHARYA, J.)

bp.