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Dipankar Ghosh And Anr vs Cesc Limited
2023 Latest Caselaw 2692 Cal/2

Citation : 2023 Latest Caselaw 2692 Cal/2
Judgement Date : 25 September, 2023

Calcutta High Court
Dipankar Ghosh And Anr vs Cesc Limited on 25 September, 2023
ORDER SHEET
                                                                      OCD-26 & 27

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          [COMMERCIAL DIVISION]

                               IA No. GA/1/2022
                                       In
                                 CS/108/2022
                          DIPANKAR GHOSH AND ANR.
                                    VERSUS
                                 CESC LIMITED

                               IA No. GA/2/2022
                                       In
                                 CS/108/2022
                          DIPANKAR GHOSH AND ANR.
                                    VERSUS
                                 CESC LIMITED

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE
  Date: 25th September, 2023.
                                                                          Appearance:
                                                       Ms. Tiana Bhattacharyya, Adv.
                                                              Mr. Shayak Mitra, Adv.
                                                        Ms. Anshumala Bansal, Adv.
                                                      Ms. Prarthana Singha Roy, Adv.
                                                        For the plaintiffs/petitioners.

                                                      Mr. Surajit Nath Mitra, Sr. Adv.
                                                            Mr. Shounak Mitra, Adv.
                                                                 Mr. Zulfiqar Ali, Adv.
                                                      For the defendant/respondent.

The Court:- After hearing the parties, the matter is adjourned to

enable the learned senior advocate and advocates appearing in these matters to

consider some more judgments which may be relevant for the purpose of

adjudication of the issues.

Let these matters appear on 4th October, 2023.

(ARINDAM MUKHERJEE, J.)

snn

 
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