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Mantri Enterprises Private ... vs Surendra Singh Bengani
2023 Latest Caselaw 2683 Cal/2

Citation : 2023 Latest Caselaw 2683 Cal/2
Judgement Date : 22 September, 2023

Calcutta High Court
Mantri Enterprises Private ... vs Surendra Singh Bengani on 22 September, 2023
OD-4
                                  ORDER SHEET

                                   EC/31/2023

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                     MANTRI ENTERPRISES PRIVATE LIMITED
                                    VS
                         SURENDRA SINGH BENGANI


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 22nd September, 2023.

Appearance:

Mr. Nirmalya Dasgupta, Adv.

Mr. R.L. Mitra, Adv.

Ms. Priyanka Dhar, Adv.

...for the decree-holder

The Court: The judgment-debtor is not present in Court.

The order dated 8th August, 2023 records earlier orders by which the

judgment-debtor was directed to be personally present in Court.

List this matter on 29th September, 2023 as a last chance to the

judgment-debtor to be personally present failing which the Court will consider

issuing appropriate orders to ensure due compliance.

The decree-holder shall communicate this order on the judgment-debtor

by 12.30pm tomorrow i.e., 23rd September, 2023.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar

 
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