Dilip Kumar Chatterjee vs State Of West Bengal And Ors
2023 Latest Caselaw 2658 Cal/2

OCD-5
                                 ORDER SHEET

                                  AP/651/2023

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)


                         DILIP KUMAR CHATTERJEE
                                  Versus
                      STATE OF WEST BENGAL AND ORS.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 21st September, 2023.

                                                                          Appearance
                                                                  Mr. Sakya Sen, Adv.
                                                             Mr. Priyankar Saha, Adv.
                                                             Mr. Hemant Tiwari, Adv.
                                                                    ...for the petitioner

                                                     Mr. Sabyasachi Chowdhury, Adv.
                                                             Ms. Noelle Banerjee, Adv.
                                                          Mr. Paritosh Sinha, Ld. AOR
                                                            Mr. Arindam Mandal, Adv.
                                                           Mr. Shourya Samanta, Adv.
                                                            ...for the State respondent

The Court: Heard learned counsel appearing for the award-holder who

seeks to withdraw the 50% remaining in terms of the judgment and direction

passed by a co-ordinate Bench on 30th January, 2023 and the

respondents/award-debtors.

List this matter on 26th September, 2023 under the heading "For

Judgment."

The award-debtors have filed their affidavit-in-opposition.

(MOUSHUMI BHATTACHARYA, J.)

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