Idfc First Bank Ltd vs Ma Kali Automotives And Ors
2023 Latest Caselaw 2657 Cal/2

OCD-73
                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                               IA NO. GA/1/2023
                                In EC/147/2022

                           IDFC FIRST BANK LTD
                                    Vs
                       MA KALI AUTOMOTIVES AND ORS

   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 21st September, 2023.

Appearance:

Mr. Shashwat Nayak, Adv.

Mrs. Pooja Sett Chakrabotry, Adv.

...for the award-holder

Mr. Subhashis Sengupta, Adv. Ms. Ladia Dasgupta, Adv.

...for the judgment-debtor

The Court:- The affidavit of the award-holder to the application of the

award-debtor is taken on record. It appears from the records that the

examination of the judgment-debtor is scheduled for tomorrow, i.e., 22nd

September, 2023.

List this matter under the same heading on 8th December, 2023 as

prayed for on behalf of the parties.

The application being GA/1/2023 filed by the judgment-debtor will be

heard on 6th December, 2023.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)