Harish Chandra Jaiswal vs Ram Chandra Shaw And Ors
2023 Latest Caselaw 2653 Cal/2

OD-5
                                ORDER SHEET

                               CS/123/2019
             IA No. GA/2/2020 (Old No.GA/584/2020), GA/3/2023

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                         HARISH CHANDRA JAISWAL
                                  -VS-
                       RAM CHANDRA SHAW AND ORS.


   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO

Date : September 21, 2023.

Appearance:

Mr. S. E. Huda, Adv.

Ms. Amrin Khatoon, Adv.

Mr. Sk. Aptabuddin, Adv.

Mr. H. Roy, Adv.

...for the plaintiff

Mr. Meghnad Dutta, Adv.

Mr. Arindam Paul, Adv.

...for the defendant nos. 1 and 2

Mr. Ayan Kumar Boral, Adv.

...for the defendant no.3

Mr. Shounak Mukhopadhyay, Adv.

...for the defendant no.4

Mr. Soumyadeep Banerjee, Adv.

...for the defendant no.5.

The Court: Mr. S. E. Huda, learned advocate, appears for the

plaintiff.

Mr. Meghnad Dutta, learned advocate, appears for the defendant

nos.1 and 2. Mr. Ayan Kumar Boral, learned advocate, appears for the

defendant no.3. Mr. Shounak Mukhopadhyay, learned advocate, appears for

the defendant no.4.Mr. Soumyadeep Banerjee, learned advocate, appears for

the defendant no.5.

The plaintiff has filed an application being GA/2/2020 (Old No.

GA/584/2020) for judgment on admission and the defendant has filed an

application being GA/3/2023 under Order VII Rule 11 of the CPC for

rejection of the plaint.

Counsel for the respective parties have argued at length in

connection with GA/3/2023 but the counsel for the petitioner in

GA/3/2023 prays for an accommodation for further argument.

In view of the submission made by the counsel for the petitioner in

GA/3/2023, the case is adjourned

Let the matter appear on 6th October, 2023.

(KRISHNA RAO, J.)

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