Citation : 2023 Latest Caselaw 2642 Cal/2
Judgement Date : 19 September, 2023
OD-10
ORDER SHEET
AP/557/2023
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SARIKA BHOOT
Versus
SOUMITRA PROJECTS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : September 19, 2023.
Appearance:
Mr. Rahul Karmakar, Adv.
Mr. Jibantaraj Dan Roy, Adv.
Mr. Rittick Chowdhury, Adv.
..for the petitioner
Mr. Subhasish Sengupta, Adv.
Mr. Samrat Mukherjee, Adv.
Ms. Ledia Dasgupta, Adv.
...for the respondent
The Court: List this matter tomorrow, i.e., on 20th September, 2023, for
learned counsel appearing for the petitioner to address on the post-reference N.N.
Global Judgment.
(MOUSHUMI BHATTACHARYA, J.)
sg.
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