M/S A.K.Ghosh And Sons vs The State Of West Bengal
2023 Latest Caselaw 2631 Cal/2

OCD 5

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                COMMERCIAL DIVISION
                                    ORIGINAL SIDE

                                     CS/103/1999

                              M/S A.K.GHOSH AND SONS
                                        VS
                             THE STATE OF WEST BENGAL

    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date :18th September, 2023.

APPEARANCE:

Mr. R. Mitro,Adv.

Mr. Ashis Kr. Mukherje,Adv. Mr. Saurabh Prasad,Adv. Mr. Akash Munshi,Adv.

Mr. Rupak Ghosh,Adv.

The Court:-Argument is concluded. Reserved for judgment.

(SUGATO MAJUMDAR, J.)

s.chandra