Surendra Singh Bengani vs Madhukar Nowlakha
2023 Latest Caselaw 2618 Cal/2

OD-3
                              ORDER SHEET

                          IA No.GA 3 of 2023
                                  In
                             CS 7 of 2022
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                       SURENDRA SINGH BENGANI
                                VS.
                         MADHUKAR NOWLAKHA



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 13th September, 2023.

Mr. Rohit Banerjee, Mr. Virendra Singh Bengani, Advocates for the plaintiff.

Mr. Ayan Dutta, Mr. Bimalendu Das, Mr. Shomrik Das, Advocates for defendant.

The Court : This is an application inter alia for judgment on

admission. The matter requires to be heard on affidavits.

Let affidavit-in-opposition be filed by 13th October, 2023; reply

thereto, if any, be filed by 24th November, 2023. Let this matter appear in

the monthly list of December, 2023.

(ARINDAM MUKHERJEE, J.)

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