Poonawalla Fincorp Limited vs Ganeshkrupa Enterprises And Ors
2023 Latest Caselaw 2612 Cal/2

OCD-35

                               ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                           (Commercial Division)

                                EC/156/2021

                     POONAWALLA FINCORP LIMITED
                                VS
                  GANESHKRUPA ENTERPRISES AND ORS.



BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 12th September, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

...for the decree-holder

The Court: List this matter after five weeks as prayed for.

The advocate-on-record of the decree-holder seeks to make a fresh

attempt to serve the judgment-debtors.

(MOUSHUMI BHATTACHARYA, J.)

kc