Ravi Sanei vs Rajesh Sanei And Ors
2023 Latest Caselaw 2611 Cal/2

OD-57

                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                              IA NO. GA/2/2023
                               In EC/190/2023

                                RAVI SANEI
                                    Vs
                           RAJESH SANEI AND ORS


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 12th September, 2023.

Appearance:

Mr. Suman Dutt, Adv.

Mr. Ritobroti Motra, Adv.

Ms. Arunima Lala, Adv.

Ms. Rituparna Sanyal, Adv.

Ms. Antalina Guha, Adv.

...for the decree-holder

Ms. Noelle Banerjee, Adv.

Ms. Shreyasi Manna, Adv.

...for the judgment-debtors

The Court:- The submissions made on behalf of the decree-holder and

the judgment-debtors has an application for dismissal of the execution case

and also for vacating an order passed by a Co-ordinate Bench dated 17th May,

2023. The decree-holder has come up with the present application for issuing a

warrant of arrest against the judgment-debtors for non-compliance of the

directions passed by the Co-ordinate Bench on 17th May, 2023 in the execution

case.

List this mater on 21st September, 2023 along with the application filed

by the judgment-debtors.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)