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Smt Bharati Ojha vs Simplex Infrastructures Limited
2023 Latest Caselaw 2607 Cal/2

Citation : 2023 Latest Caselaw 2607 Cal/2
Judgement Date : 12 September, 2023

Calcutta High Court
Smt Bharati Ojha vs Simplex Infrastructures Limited on 12 September, 2023
OD-8 to 11
                          ORDER SHEET

                IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction
                          ORIGINAL SIDE

                           AP/493/2023

                       SMT BHARATI OJHA
                              VS
               SIMPLEX INFRASTRUCTURES LIMITED

                                AND

                           AP/494/2023

                       SMT BHARATI OJHA
                              VS
               SIMPLEX INFRASTRUCTURES LIMITED

                                AND

                           AP/496/2023

                       SMT BHARATI OJHA
                              VS
               SIMPLEX INFRASTRUCTURES LIMITED

                                AND

                           AP/497/2023

                       SMT BHARATI OJHA
                              VS
               SIMPLEX INFRASTRUCTURES LIMITED


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 12th September, 2023.
                                         2


                                                                 Appearance:
                                                      Mr. Supratim Laha, Adv.
                                                       Mr. Bikash Shaw, Adv.
                                                           ...for the petitioner

                                                   Mr. Abhishek Banerjee, Adv.
                                                       Mr. Danyal Ahmed, Adv.
                                                           ...for the respondent

The Court: Learned counsel appearing for the petitioner submits that

this Court has delivered a judgment today morning on exactly same factual

conspectus between the parties whereby the Court has disposed of the

application for appointment of Arbitrator.

List this matter tomorrow, i.e., on 13th September, 2023, under the

heading "For Judgment".

(MOUSHUMI BHATTACHARYA, J.)

kc.

 
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