Sudip Kusarye And Anr vs The Kolkata Municipal ...
2023 Latest Caselaw 2606 Cal/2

                                                                         OD-1
                IN THE HIGH COURT AT CALCUTTA
                 CIVIL APPELLATE JURISDICTION
                         ORIGINAL SIDE
                          APO/7/2023
                       WPO / 557 OF 2019
                    SUDIP KUSARYE AND ANR.
                              VS
           THE KOLKATA MUNICIPAL CORPORATION ORS.
                                                                   Appearance:
                                            Mr. Arindam Banerjee, Advocate,
                                         Mr. Hare Krishna Halder, Advocate,
                                       Mr. Kaushik Bhattacharyya, Advocate,
                                                         ...for the Appellants.
                                            Mr. Biswajit Mukherjee, Advocate
                                          Ms. Tanushree Dasgupta, Advocate
                                            Mr. Debangshu Mondal, Advocate
                                                                      for KMC.
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE

The Hon'ble JUSTICE APURBA SINHA RAY Date: September 12, 2023.

THE COURT: -Written notes of argument filed on behalf of the appellants be kept with the records.

Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J.)

(APURBA SINHA RAY, J.)

dg/